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Citedby 9 docs - [
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Sureshchandra Agarwal And Ors. vs Div. Joint Registrar And Ors. on 6 March, 2006
Abdu Razak vs State Of Kerala on 6 July, 2006
Damodar Pukhraj Chandak vs State Of Rajasthan And Ors. on 28 July, 1988
Sion Shivneri Co-Operative ... vs State Of Maharashtra And Ors. on 10 July, 2003
Smt. Chanchalben Amritlal Patel vs Deputy Collector (Enc) And ... on 8 April, 2005
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co operative societies act
co-operative societies
co-operative societies doctypes: laws
[
Section 8
] [
Complete Act
]
Central Government Act
Section 8(1) in The Co- Operative Societies Act, 1912
(1) For purposes of registration an application to register shall be made to the Registrar.