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[Complete Act]
Central Government Act
Section 1 in The Arbitration Act, 1940 1
1. Short title, extent and commencement.
(1) This Act may be called the Arbitration Act, 1940 .
(2) It extends to the whole of India 3[ except the State of Jammu and Kashmir].
(3) It shall come into force on the 1st day of July, 1940 .