Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Satish J. Mehta And Ors. vs The State Of Maharashtra on 11 April, 1991

Loading...
User Queries
[Section 27] [Complete Act]
Central Government Act
Section 27(2) in The Plantations Labour Act, 1951
(2) A certificate of fitness granted under this section shall be valid for a period of twelve months from the date thereof, but may be renewed.