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In Re: K.V.V. Sarma, Manager, ... vs Unknown on 18 August, 1952

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[Section 108] [Complete Act]
Central Government Act
Section 108(2) in The Factories Act, 1948
(2) All notices required by or under this Act to be displayed in a factory shall be in English and in a language understood by the majority of the workers in the factory, and shall be displayed at some conspicuous and convenient place at or near the main entrance to the factory, and shall be maintained in a clean and legible condition.