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foreign exchange management act
foreigners act
foreign exchange management act 1999
foreign exchange management act doctypes:laws
section 2(47)
foreigners act doctypes: laws
exchange management act, 1999
section 47(a)
[
Section 47(2)
] [
Section 47
] [
Complete Act
]
Central Government Act
Section 47(2)(h) in The Foreign Exchange Management Act, 1999
(h) any other matter which is required to be, or may be, specified.
Rules and regualations to be laid before Parliament.