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Citedby 14 docs - [View All]
M.M.T.C. Limited vs Sterlite Industries (India) Ltd. on 18 November, 1996
Modi Korea Telecommunication ... vs Appcon Consultants Pvt. Ltd. on 2 February, 1999
S.R.P. Industries vs M/S. L And T Niro on 31 October, 2008
Complex, Kushaiguda, ... vs M/S. International Techno Media ...
Arbitration Act, 1940 November, 1978

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[Section 11] [Complete Act]
Central Government Act
Section 11(3) in The Arbitration Act, 1940 1
(3) Where an arbitrator or umpire is removed under this section, he shall not be entitled to receive any remuneration in respect of his services.