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Citedby 8 docs - [View All]
K.Sakthi Rani vs The Secretary on 16 April, 2010
Lawyers Collective, A Society ... vs Anand Niketan, New Delhi - 110 02 on 16 December, 2009
Anees Ahmed And Anr. vs University Of Delhi And Ors. on 3 May, 2002
Smt. Manjula B.R. And Ors. Etc. vs Karnataka State Bar Council And ... on 13 February, 2002
Smt. Manjula B.R. And Ors. vs Karnataka State Bar Council And ... on 13 February, 2002

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[Section 49(1)] [Section 49] [Complete Act]
Central Government Act
Section 49(1)(ag) in The Advocates Act, 1961
(ag) the class or category of persons entitled to be enrolled as advocates;