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Citedby 27 docs - [View All]
Farrukhabad Gramin Bank vs Assistant Commissioner Of Income ... on 23 February, 2006
Surat District Co-Operative Bank ... vs Income Tax Officer And Ors. on 20 November, 2002
Greater Bombay Co-Op. Bank Ltd vs M/S United Yarn Tex. Pvt. Ltd. & Ors on 4 April, 2007
Commissioner Of Income Tax-Iii, ... vs The Andhra Pradesh State ... on 7 June, 2011
Gujarat State Co-Operative Bank ... vs Commissioner Of Income-Tax on 29 November, 2000

User Queries
[Section 5] [Complete Act]
Central Government Act
Section 5(b) in The Co- Operative Societies Act, 1912
(b) have or claim any interest in the shares of the society exceeding one thousand rupees.