Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 27 docs - [
View All
]
Farrukhabad Gramin Bank vs Assistant Commissioner Of Income ... on 23 February, 2006
Surat District Co-Operative Bank ... vs Income Tax Officer And Ors. on 20 November, 2002
Greater Bombay Co-Op. Bank Ltd vs M/S United Yarn Tex. Pvt. Ltd. & Ors on 4 April, 2007
Commissioner Of Income Tax-Iii, ... vs The Andhra Pradesh State ... on 7 June, 2011
Gujarat State Co-Operative Bank ... vs Commissioner Of Income-Tax on 29 November, 2000
User Queries
co operative societies act
co-operative societies
co-operative societies doctypes: laws
[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(b) in The Co- Operative Societies Act, 1912
(b) have or claim any interest in the shares of the society exceeding one thousand rupees.